Supreme Court - Daily Orders
Rajni vs Sumit Kumar And Ors Etc on 28 November, 2014
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.26 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
22699-22700/2014
(Arising out of impugned final judgment and order dated 15/07/2014
in BA No. 1565/2014 passed by the High Court of Delhi at N. Delhi)
RAJNI Petitioner(s)
VERSUS
SUMIT KUMAR AND ORS ETC. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 28/11/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Jyotika Kalra,Adv.
Dr. Charu Wali Khanna, adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petitions are dismissed.
Signature Not Verified(Rajni Mukhi) (Sneh Lata Sharma) Digitally signed by Sr. P.A. Court Master Rajni Mukhi Date: 2014.11.29 11:49:38 IST Reason: