Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(3)It shall come into force in any urban area or part thereof on such date as the State Government may, by notification in the Official Gazette, specify and different dates may be specified for different urban areas or parts thereof.