Supreme Court - Daily Orders
Sandeep Singh@ Guddu vs State (Govt. Of Nct Of Delhi) on 28 January, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.33 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 644/2019
(Arising out of impugned final judgment and order dated 10-07-2017
in CRLA No. 27/2011 passed by the High Court Of Delhi At New Delhi)
SANDEEP SINGH @ GUDDU Petitioner(s)
VERSUS
STATE (GOVT. OF NCT OF DELHI) Respondent(s)
(FOR ADMISSION and I.R. and IA No.11296/2019-CONDONATION OF DELAY
IN FILING and IA No.11297/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.11298/2019-EXEMPTION FROM FILING O.T.)
Date : 28-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Anurag Dubey, Adv.
Mr. Rajesh Pathak, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. Pramod Kumar, Adv.
Mr. S. R. Setia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with Crl. A.1184/2018.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2019.01.29 16:59:13 IST Reason: