Himachal Pradesh High Court
Kamaljit Chauhan vs . Bpcl And Others on 28 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kamaljit Chauhan vs. BPCL and others .
CWP No. 1207 of 2019 28.12.2022 Present: Mr. Neel Kamal Sood, Senior Advocate with Mr. Vasu Sood, Advocate for the petitioner.
Mr. Askash Thakur, Advocate vice Ms. Vandana Mishra, Advocate for the respondent.
CWP No. 1207 of 2019 & CMP No. 17830 of 2022 Notice. Mr. Aakash Thakur, learned Counsel accepts notice on behalf of the non-applicant/respondent. List on 04.01.2023. Response/instructions, if any, by the said date of hearing.
As prayed for by learned Counsel for the parties, an endeavour shall be made by the Court to hear the case finally on the next date of hearing.
Respondent to submit original of the documents submitted by the petitioner at the time of filing of the application on next date.
(Ajay Mohan Goel) Judge December 28, 2022 (narender) ::: Downloaded on - 29/12/2022 20:44:03 :::CIS