Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Telangana - Subsection Section 57(a) in Telangana Goods and Services Tax Act, 2017 (a)the amount [***] [Omitted 'of tax' by Act 3 of 2019, (w.e.f. 01.07.2017).] referred to in sub-section (5) of section 54;
