Madhya Pradesh High Court
Banvari vs The State Of Madhya Pradesh on 29 August, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-37027-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 37027 of 2024 (BANVARI Vs THE STATE OF MADHYA PRADESH ) Dated : 29-08-2024 Shri Aniket Bhadoriya - Advocate for the applicant.
Shri Rohit Mishra - Additional Advocate General for the State.
Case-diary is not available.
Counsel for the State is directed to produce the case diary by the next date of hearing.
List the case on 02.09.2024.
(SUNITA YADAV) JUDGE vpn/-
Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 8/30/2024 11:09:34 AM