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Punjab-Haryana High Court

Gram Panchayat Village Faggan Majra vs Baldev Singh And Another on 26 April, 2012

Author: Mahesh Grover

Bench: Mahesh Grover

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH



                                 C.O.C.P.No.1232 of 2012 (O&M)

                                 Date of decision : 26.04.2012


Gram Panchayat village Faggan Majra

                                                ....Petitioner
               Versus


Baldev Singh and another
                                                ...Respondents


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                  ....

Present : Mr.Ashish Verma, Advocate
          for the petitioner.

                         .....

MAHESH GROVER, J.

Learned counsel for the petitioner prays for permission to withdraw the instant petition. Permitted to do so.

Dismissed as withdrawn. 26.04.2012 (MAHESH GROVER) JUDGE dss