Punjab-Haryana High Court
Gram Panchayat Village Faggan Majra vs Baldev Singh And Another on 26 April, 2012
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.O.C.P.No.1232 of 2012 (O&M)
Date of decision : 26.04.2012
Gram Panchayat village Faggan Majra
....Petitioner
Versus
Baldev Singh and another
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present : Mr.Ashish Verma, Advocate
for the petitioner.
.....
MAHESH GROVER, J.
Learned counsel for the petitioner prays for permission to withdraw the instant petition. Permitted to do so.
Dismissed as withdrawn. 26.04.2012 (MAHESH GROVER) JUDGE dss