Bombay High Court
Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 28 November, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
1-COMS-941-2019+.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT (L) NO. 941 OF 2019
WITH
LEAVE PETITION NO. (L) NO. 397 OF 2019
IN
COMMERCIAL SUMMARY SUIT (L) NO. 941 OF 2019
Bengal Mills Stores Supply Company ...Petitioner
(Bombay)
In the matter between ...Plaintiff
Bengal Mills Stores Supply Company
(Bombay)
Vs.
Oriental Nicco Projects Pvt. Ltd ...Defendant
Ms. Gargi Warunjikar, i/b Nitesh Bhutekar, for the Plaintiff
CORAM: N. J. JAMADAR, J.
DATED : 28th NOVEMBER, 2022 PC:-
1. The matter is moved for speaking to the minutes of order dated 18th August, 2022.
2. In the second line of paragraph No. 2, the word "Summary"
be deleted.
3. Rest of the order remains unaltered.
4. The order dated 18th August, 2022 be corrected accordingly.
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