Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 28 November, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                      1-COMS-941-2019+.DOC

                                                                        Sayali Upasani

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION


         COMMERCIAL SUMMARY SUIT (L) NO. 941 OF 2019
                                       WITH
                 LEAVE PETITION NO. (L) NO. 397 OF 2019
                                           IN
         COMMERCIAL SUMMARY SUIT (L) NO. 941 OF 2019


Bengal Mills Stores Supply Company                               ...Petitioner
(Bombay)
In the matter between                                               ...Plaintiff
Bengal Mills Stores Supply Company
(Bombay)
                     Vs.
Oriental Nicco Projects Pvt. Ltd                                ...Defendant

Ms. Gargi Warunjikar, i/b Nitesh Bhutekar, for the Plaintiff

                                 CORAM:      N. J. JAMADAR, J.

DATED : 28th NOVEMBER, 2022 PC:-

1. The matter is moved for speaking to the minutes of order dated 18th August, 2022.
2. In the second line of paragraph No. 2, the word "Summary"

be deleted.

3. Rest of the order remains unaltered.

4. The order dated 18th August, 2022 be corrected accordingly.

[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 28/11/2022 ::: Downloaded on - 29/11/2022 19:17:22 :::