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State of Maharashtra - Section

Section 345 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

345. Special provisions regarding Councillors of existing Councils whose term is due to expire after 31st December, 1965.

- Notwithstanding anything contained in any repealed law or any other law for the time being in force, the term or extended term of office of the Councillors or members, of any existing Council which is due to expire after the 31st day of December, 1965, shall expire at 12 midnight on [the 31st day of December, 1967 or such [earlier date as' may be specified in this behalf by the State Government by notification in the Official Gazette] [This portion was substituted for the words, figures and letters 'the 31st day of December, 1965' by Maharashtra 52 of 1965, Section 3(i).]]