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Tripura High Court

Party Name : Bhabatosh Ch. Dey vs The State Of Tripura & Ors on 13 January, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0001347/2016


Party Name : BHABATOSH CH. DEY Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.TALAPATRA


Heard Mr. G. S. Bhattacharji, learned counsel appearing for the respondent No. 1 as well as

Mr. A. Lodh, learned counsel appearing for the respondents No. 6, 7 and 8 and for the remaining respondents, there is no representation.

It appears from the record that the reply has not been filed by the respondents as yet. Let the matter be listed on 23.02.2017.

In the meanwhile, the respondents if they are so inclined may file their reply, if any. But it is made clear that no further accommodation would be made for filing the reply. Mr. K. Nath, learned counsel appears for the petitioner.

Download Date: 8-05-2017 15:05 1/1