Tripura High Court
Party Name : Bhabatosh Ch. Dey vs The State Of Tripura & Ors on 13 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0001347/2016 Party Name : BHABATOSH CH. DEY Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA Heard Mr. G. S. Bhattacharji, learned counsel appearing for the respondent No. 1 as well as
Mr. A. Lodh, learned counsel appearing for the respondents No. 6, 7 and 8 and for the remaining respondents, there is no representation.
It appears from the record that the reply has not been filed by the respondents as yet. Let the matter be listed on 23.02.2017.
In the meanwhile, the respondents if they are so inclined may file their reply, if any. But it is made clear that no further accommodation would be made for filing the reply. Mr. K. Nath, learned counsel appears for the petitioner.
Download Date: 8-05-2017 15:05 1/1