Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 64 in The Railway Protection Force Rules, 1987

64. Promotion Courses.

-
64.1Enrolled member of the Force on being regularly selected or promotion to the rank of Naik, Head Constable, Assistant Sub-Inspector and Sub-Inspector shall undergo a special course(hereinafter referred to as promotion course) at any traininginstitution of the Force a duration which may be fixed by the Director-General:Provided that the promotion course of promotee Sub-Inspectors(Fire) eligiblefor admission to the National Fire Service College Nagpur shall be at the said college.
64.2Passing of pre-promotional course shall be essential for regular promotion whichwill take effect from the date on which such enrolled member of the Force reports forduty against a clear vacancy after passing the said course.