Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 9 in U.P. Consolidation of Holdings Rules, 1954 9. (a) Total population of the village (b)Name of hamlet.............Population of Harijan and landless labourers.........others........Total(c)Number of Pahli-Kasht tenure-holders
