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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Tripura - Subsection

Section 165(2)(xxxix) in The Tripura Co-operative Societies Act, 1974

(xxxix)provide for the appointment, suspension of the members of the committee and other officers and for the appointment of administrator under Section 74 and prescribe procedure to be followed at the meeting of the committee and for the powers to be exercised and the duties to be performed by the committee, administrator and other officers;