Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Reserve Bank of India (Note Refund) Rules, 2009 4. Presentation and disposal of claim. - A claim in respect of any note may be presented before the Prescribed Officer for adjudication and payment of value under these rules.
