Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] Union of India - Subsection Section 8(3)(i) in Rice-Milling Industry (Regulation) Act, 1958 (i)where such expansion is in accordance with the terms and conditions of the permit or licence granted under this Act in respect of the rice mill; or