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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(h)words and expressions used herein and not defined but defined in the Companies Act, 1956,(1 of 1956) shall have the meanings, respectively, assigned to them in that Act.