Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] State of Punjab - Subsection Section 41(3) in The Punjab Courts Act, 1918 (3)[Sub-section 3 omitted by Punjab Act 6 of 1941, section 2 (b).]
