Lok Sabha Debates
Papers Laid On The Table Of The House By Members/Ministers. on 27 February, 2008
> Title: Papers laid on the Table of the House by members/Ministers.
THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU): Sir, I beg to lay on the Table – (1) (i) A copy of the Annual Accounts (Hindi and English versions) of the Kolkata Port Trust, Kolkata, for the year 2006-2007, together with Audit Report thereon.
(ii) A copy of the Review (Hindi and English versions) on the Audited Accounts of the Kolkata Port Trust, Kolkata, for the year 2006-2007.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
… (Interruptions)
( Placed in Library, See No. LT 8108/08) श्री राम कृपाल यादव (पटना) : अध्यक्ष महोदय, महाराष्ट्र में बिहार और उत्तर प्रदेश के लोगों का मारा जा रहा है...( व्यवधान)
12.01 hrs. ( At this stage Shri Ram Kripal Yadav and some other hon. Members came and stood on the floor near the Table ) THE MINISTER OF OVERSEAS INDIAN AFFAIRS (SHRI VAYALAR RAVI):
Sir, I beg to lay on the Table a copy of the Emigration (Amendment) Rules, 2007 (Hindi and English versions) published in Notification No. G.S.R. 658 (E) in Gazette of India dated the 15thOctober, 2007 under section 44 of the Emigration Act, 1983.
… (Interruptions)
( Placed in Library, See No. LT 8109/08) THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS (SHRI E. AHAMED): Sir, I beg to lay on the Table a copy of the Notification No. G.S.R. 733(E) published in Gazette of India dated the 28th November, 2007 making certain amendments in the Notification No. G.S.R. 603 dated the 23rdDecember, 2006 issued under the Passport Act, 1967.
( Placed in Library, See No. LT 8110/08) … (Interruptions)
THE MINISTER OF STATE IN THE MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI K.H. MUNIYAPPA): Sir, I beg to lay on the Table --
(1) A copy each of the following Notifications (Hindi and English versions) under section 10 of the National Highways Act, 1956:-
(i) S.O. 1930 (E) and S.O. 1931 (E) published in Gazette of India dated the 14th November, 2007 regarding acquisition of land for building (widening/four-laning etc.) maintenance, management and operation of different stretches of National Highway No. 2 (Kanpur-Varanasi section) in State of Uttar Pradesh.
(ii) S.O. 2082 (E) published in Gazette of India dated the 4th December, 2007 regarding acquisition of land for building (widening/four-laning etc.) maintenance, management and operation of National Highway No. 2 (Kanpur-Varanasi section) in State of Uttar Pradesh.
(iii) S.O. 2133 (E) published in Gazette of India dated the 14th December, 2007 regarding acquisition of land for building (widening/four-laning etc.) maintenance, management and operation of National Highway No. 2 (Kanpur-Varanasi section) in State of Uttar Pradesh.
(iv) S.O. 1925(E) published in Gazette of India dated the 13th November, 2007 making certain amendments in the Notification No. S.O. 1206(E) dated the 16th October, 2003.
(v) S.O. 1936(E) published in Gazette of India dated the 14th November, 2007 regarding acquisition of land for public purpose for building (widening) maintenance, management and operation of National Highway No. 31 in State of West Bengal.
(vi) S.O. 1886(E) published in Gazette of India dated the 7th November, 2007 regarding acquisition of land for building (widening/four-laning etc.) maintenance, management and operation of National Highway No. 200 (Duburi-Bhuban Section) in State of Orissa.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (i) of (1) above.
( Placed in Library, See No. LT 8111/08) … (Interruptions)
12.1¼ hrs.