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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)When no nomination is presented within a reasonable time after the commencement of the meeting, the Returning Officer shall take necessary further action for the holding of a fresh meeting for the election in accordance with these rules. He shall also report the fact to the District Election Officer and the State Election Commission.