Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(3) in Gujarat Primary Education Act, 1947 (3)The Administrative Officer shall act as secretary to the staff selection committee.
