Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Ppc Business And Products Pvt. Ltd. on 6 December, 2019
ITEM NO.27 REGISTRAR COURT. 1 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 777/2018
PR. COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
PPC BUSINESS AND PRODUCTS PVT. LTD. Respondent(s)
Date : 06-12-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. Uday Bhan Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Despite last opportunity, affidavit of valuation and Ad- valorem court fee has not been filed. Ld. counsel for the appellant seeks two weeks’ more time to do so. Strictly last chance of two weeks is granted for filing affidavit of valuation and Ad-valorem court fee. If affidavit of valuation and Ad-valorem court fee is not filed within two weeks, Registry to process the matter for listing before the Hon’ble Judge in Chamber for orders. If affidavit of valuation and Ad-valorem court fee is filed within two weeks, the matter be listed before this Court on 20.2.2020.
Signature Not VerifiedANIL LAXMAN PANSARE Digitally signed by Anil Laxman Pansare Date: 2019.12.07 Registrar 17:19:08 IST Reason: