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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Science and Engineering Research Board Rules, 2010

(5)A member of the Board or the Committee who is a resident at a place where the meeting of the Board is held or where any other business of the Board is transacted, may be paid the actual expenditure incurred on conveyance by him in addition to the daily allowance, as admissible above.