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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(d) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(d)circumstances have so arisen that the Committee is rendered unable to discharge duties or to perform functions assigned to it under this Act ;