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[Cites 0, Cited by 0] [Section 197(1)] [Section 197] [Entire Act]

Union of India - Subsection

Section 197(1)(a) in The Manipur Municipalities Act,1994.

(a)by the refusal of the Nagar Panchayat or Council under section 126 to sanction the erection, re-erection or material alteration of any building; or