Manipur High Court
Youth Cane And Bamboo Association vs State Of Manipur & 3 Ors on 29 August, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item Nos. 55-56
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 216 of 2025
Youth Cane and Bamboo Association.
...Petitioner
- Versus -
State of Manipur & 3 Ors.
...Respondents
With
MC(WP(C)) No. 201 of 2025
B EF O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
29-08-2025 On joint request, list these cases on 15-10-2025.
Interim order, if any, is extended till the next date.
JUDGE Victoria NINGOM Digitally by signed BAM NINGOMBAM VICTORIA VICTORI Date:
2025.09.01 A 16:51:21 +05'30'