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Manipur High Court

Youth Cane And Bamboo Association vs State Of Manipur & 3 Ors on 29 August, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                           Item Nos. 55-56

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                 WP(C) No. 216 of 2025

             Youth Cane and Bamboo Association.
                                                                      ...Petitioner
                                           - Versus -
             State of Manipur & 3 Ors.
                                                                ...Respondents
                                        With
                               MC(WP(C)) No. 201 of 2025

                                B EF O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

29-08-2025 On joint request, list these cases on 15-10-2025.

Interim order, if any, is extended till the next date.

JUDGE Victoria NINGOM Digitally by signed BAM NINGOMBAM VICTORIA VICTORI Date:

2025.09.01 A 16:51:21 +05'30'