Section 33(2)(a) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

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State of Rajasthan - Subsection

Section 33(2)(a) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

(a)sufficient for -:

(i)generating resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and