Punjab-Haryana High Court
M/S Rai Enterprises vs Bharat Sanchar Nigam Limited And Others on 13 August, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CWP No. 2022 of 2009
Date of Decision: August 13, 2009
M/s Rai Enterprises
...Petitioner
Versus
Bharat Sanchar Nigam Limited and others
...Respondents
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE JASWANT SINGH
Present: Mr. Raman Sharma, Advocate,
for the petitioner.
Mr. Anil Rathee, Advocate,
for respondent No. 1.
Mr. Piyush Kant Jain, Addl. AG, Punjab,
for respondent Nos. 2 and 3.
1. Whether Reporters of local papers may be
allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in
the Digest?
M.M. KUMAR, J.
For orders see CWP No. 21461 of 2008 (M.M. KUMAR) JUDGE (JASWANT SINGH) August 13, 2009 JUDGE Pkapoor