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Punjab-Haryana High Court

M/S Rai Enterprises vs Bharat Sanchar Nigam Limited And Others on 13 August, 2009

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                          CHANDIGARH.

                       CWP No. 2022 of 2009

                  Date of Decision: August 13, 2009

M/s Rai Enterprises

                                                        ...Petitioner

                               Versus

Bharat Sanchar Nigam Limited and others

                                                      ...Respondents

CORAM: HON'BLE MR. JUSTICE M.M. KUMAR

            HON'BLE MR. JUSTICE JASWANT SINGH

Present:    Mr. Raman Sharma, Advocate,
            for the petitioner.

            Mr. Anil Rathee, Advocate,
            for respondent No. 1.

            Mr. Piyush Kant Jain, Addl. AG, Punjab,
            for respondent Nos. 2 and 3.

1.    Whether Reporters of local papers may be
      allowed to see the judgment?
2.    To be referred to the Reporters or not?
3.    Whether the judgment should be reported in
      the Digest?


M.M. KUMAR, J.

For orders see CWP No. 21461 of 2008 (M.M. KUMAR) JUDGE (JASWANT SINGH) August 13, 2009 JUDGE Pkapoor