Section 6(2)(ii) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

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Union of India - Subsection

Section 6(2)(ii) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013

(ii)Member. - (a) Government Officers holding post in level-14 (Rs 144200-218200/-) in the pay matrix in the Government of India or officers in equivalent level in the pay matrix; or

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Union of India - Subsection

Section 6(2)(ii) in The Damodar Valley Corporation (Salaries, Allowances and other Conditions of Service of the Chairman, Members and Member-Secretary of the Corporation) Rules, 2013