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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Patna University Act, 1976

(g)"Head of a University Department" means the head of any department maintained by the University for imparting instruction to the students of the University in the post-graduate standard under conditions prescribed in the Statutes. It includes Director of any institute maintained by the University. [or the Government for the promotion of research or for imparting instruction to the students of the University in the postgraduate standard;] [Inserted by Act 67 of 1982.]