Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Meghalaya - Subsection Section 31(2)(xxii) in The Meghalaya School Education Act, 1981 (xxii)the manner of accounting and operation of school hinds and other hinds of aided schools and also the auditing authority thereof;