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[Cites 0, Cited by 0] [Section 54(5)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(5)(b) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(b)be published in the manner laid down in Sub-rule (2) of Rule 24 [* * *] [Deleted vide Notification No.7141, Legislative-I-26/95 H.U.D. Dated 7.3.96. O.G.E. No. 248 Dated 7.3.1996.]