Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109A(2)] [Section 109A] [Entire Act]

State of Punjab - Subsection

Section 109A(2)(b) in Punjab Goods and Services Tax Rules, 2017

(b)the Joint Commissioner (Appeals) where such decision or order is passed by the Deputy Commissioner of State Tax;