Section 9(1)(ix) in The Orissa Consumer Protection Rules, 1987

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(ix) in The Orissa Consumer Protection Rules, 1987

(ix)Secretaries to Government of Orissa in Finance Department, Planning and Co-ordination Department, Panchayati Raj Department, Housing and Urban Development Department, Transport Department and Water Resources Department or their nominees not below the rank of Deputy Secretary.

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State of Odisha - Subsection

Section 9(1)(ix) in The Orissa Consumer Protection Rules, 1987