Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1914] [Entire Act] Union of India - Section Section 11 in The Central Excise Act, 1944 11. [(aaa)] broker or commission agent means a person who in the ordinary course of business makes contracts for the sale or purchase of excisable goods for others;
