Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Jammu-Kashmir - Subsection Section 55(a) in The Stamp Act, 1977 (1920 A. D.) (a)the issue of two or more debentures in place of one original debenture, the total amount secured being the same;
