Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(3)(c) in The Orissa Registration Rules, 1988

(c)If the Registrar is unable to accept the cause shown for the delay he shall direct the Sub-Registrar to refuse to register the document.