Section 65C(12A)(a) in The Coal Mines Provident Fund Scheme

[Cites 0, Cited by 0] [Section 65C(12A)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(12A)(a) in The Coal Mines Provident Fund Scheme

(a)where the member concerned so requests in writing to the Commissioner or where so authorised by the Commissioner, to any other officer subordinate to him and the authority administering the Provident Fund to which his accumulations in the Fund are transferred, agrees to accept such assignment, be re-assigned in favour of the said authority; and

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Union of India - Subsection

Section 65C(12A)(a) in The Coal Mines Provident Fund Scheme