Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Bihar - Subsection

Section 128(2)(u) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(u)the document of which copies may be granted, and the fees for such copies;