Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(1) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953 (1)There shall be established by the State Government a Sugarcane Board for Uttar Pradesh.
