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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 7 in The Junagadh Administration (Property) Act, 1948

7. Protection of action taken under this Act.-

No suit, prosecution or other legal proceeding shall lie against the Central Government, the Reserve Bank of India, any bank or company named in Parts I and III of the Schedule or any person for anything which is in good faith done or intended to be done in pursuance of any of the provisions of this Act.