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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons

(2)The transferring State shall afford an opportunity to the receiving State to verify that the consent is given in accordance with the conditions set out in paragraph 1 of this Article.Article 7