Section 19(6) in The Legal Metrology (Packaged Commodities) Rules, 2011
(6)[ A lot of packages shall be approved for sale if as a result of the test carried out under this rule, it is found that-(a)the corrected average net quantity of the sample packages is equal to or more than the declared net quantity;(b)the number of packages that show an error in deficiency exceeding the maximum permissible error is not more than that shown in column 4 of the Table under Fifth Schedule;(c)no package shows an error in deficiency exceeding twice the maximum permissible error;(d)every package bears thereon or on a label affixed thereto the declarations required to be made under these rules.]
