Section 32(2)(i) in The Bengal State Aid To Industries Act, 1931

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(i) in The Bengal State Aid To Industries Act, 1931

(i)the authority by which and the manner in which the values referred to in sub-sections (2) and (3) of section 19 shall be ascertained;

(ia)[ authority and the rules referred to in section 20;] [Clause (ia) inserted by W.B. Act 16 of 1956.]