Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980

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Union of India - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980

(a)for the establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipment:-

(i)6 small sterilized dressings;

(ii)3 medium size sterilized dressings;

(iii)3 large size sterilized dressings;

(iv)3 large sterilized burn dressings;

(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine;

(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)1 snake-bite lancet;

(viii)1 (30 gms.) bottle of Potassium permanganate crystals;

(ix)1 pair scissors;

(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institute Government of India;

(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin;

(xii)Ointment for burns; and

(xiii)A bottle of suitable surgical antiseptic solution.

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Union of India - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980