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State of Tamilnadu - Section

Section 101 in Tamil Nadu Educational Inspection Code

101. Other things for inspection.

- The officers must be on their guard against postponing the examination of the pupils and investigation into the condition and adequacy of the accommodation and apparatus, staff sanitation, moral tone, provision for physical training, library and registers. These are all antecedent conditions of good teaching work and demand the first attention of an Inspecting Officer.