Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Punjab - Subsection Section 118(2) in The Punjab Municipal Act, 1999 (2)Any business may be transacted at an ordinary meeting unless required by this Act or the rules, to be transacted at a special meeting.
