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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(2)(b) in Rajasthan Panchayati Raj (Election) Rules, 1994

(b)a declaration of public policy, or a promise of public action or the mere exercise of a legal right without intent to interfere, with the right to vote shall not be deemed to be interference within the meaning of this clause.