Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 150C(3)] [Section 150C] [Entire Act]

Union of India - Subsection

Section 150C(3)(a) in The Drugs and Cosmetics Rules, 1945

(a)The animal house shall be adequate in area, well lighted and properly ventilated and the animals undergoing tests shall be kept in an air-conditioned area.