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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)If the animal after examination is found infective though not diseased, as per Sub-section (3) of Section 17 of the Act, the Inspector shall send it to the nearest isolation pound.