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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Sikkim - Subsection

Section 44(1)(viii) in Sikkim Urban and Regional Planning and Development Act, 1998

(viii)For use, for any purpose incidental to the use of a building for human habitation, or any other building or land attached to such building.